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Rajmani Singh vs Vansh Bahaur Singh
2024 Latest Caselaw 3393 MP

Citation : 2024 Latest Caselaw 3393 MP
Judgement Date : 6 February, 2024

Madhya Pradesh High Court

Rajmani Singh vs Vansh Bahaur Singh on 6 February, 2024

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                      1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                 HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                          ON THE 6 th OF FEBRUARY, 2024
                                        REVIEW PETITION No. 1091 of 2022

                         BETWEEN:-
                         RAJMANI SINGH S/O MANOHAR SINGH, AGED ABOUT
                         70  YEARS, HINOUTA DISTRICT SIDHI (MADHYA
                         PRADESH)

                                                                            .....APPLICANT
                         (BY SHRI JITENDRA SINGH PARIHAR - ADVOCATE )

                         AND
                         1.    VANSH BAHAUR SINGH S/O SAROOP SINGH,
                               AGED ABOUT 28 YEARS, VILLAGE HINOUTA
                               POLICE STATION SIDHI TEHSIL GOPAD BANAS
                               DISTRICT SIDHI (MADHYA PRADESH)

                         2.    SMT. KAILSHU DEVI W/O LATE MANROOP SINGH,
                               AGED ABOUT 37 YEARS, R/O VILLAGE HINOUTA
                               POLICE STATION SIDHI TEHSIL GOPAD BANAS
                               DISTRICT SIDHI (MADHYA PRADESH)

                         3.    BRIJRAJ SINGH S/O GANJAN SINGH, AGED
                               ABOUT 27 YEARS, R/O VILLAGE HINOUTA POLICE
                               STATION SIDHI TEHSIL GOPAD BANAS DISTRICT
                               SIDHI (MADHYA PRADESH)

                         4.    RAJPRATAP SINGH S/O GANJAN SINGH, AGED
                               ABOUT 27 YEARS, R/O VILLAGE HINOUTA POLICE
                               STATION SIDHI TEHSIL GOPAD BANAS DISTRICT
                               SIDHI (MADHYA PRADESH)

                         5.    MST. CHIRAIYA W/O LALLU SINGH (DEAD)
                               THROUGH LRS:-
                               (1) UMESH SINGH ALIAS GUDDU SINGH S/O
                               ANAND BAHADUR SINGH, AGED ABOUT 35
                               Y E A R S , R/O HARDIHA POLICE   STATION
                               CHURHAT DISTRICT SIDHI (MADHYA PRADESH)

                         6.    MST. GENDUA W/O RAJENDRA BAHADUR SINGH,
                               AGED    ABOUT    37  YEARS, R/O VILLAGE
Signature Not Verified
Signed by: PRASHANT
BAGJILEWALE
Signing time: 2/6/2024
6:07:09 PM
                                                      2
                                RATANGAWAN, POLICE STATION MAUGANJ,
                                DISTRICT REWA (MADHYA PRADESH)

                         7.     MST. DHANNI W/O GOVIND SINGH, AGED ABOUT
                                32 YEARS, R/O VILLAGE RATANGAWAN, POLICE
                                STATION MAUGANJ, DISTRICT REWA (MADHYA
                                PRADESH)

                         8.     BAIJNATH SINGH S/O BHAGWAN SINGH, AGED
                                ABOUT 42 YEARS, VILLAGE AMHWA (MADHYA
                                PRADESH)

                         9.     GANESH SINGH S/O KUNJU SINGH AGED ABOUT
                                42 YEARS (DEAD)
                                10.A1 SUMITRI DEVI W/O BANKELAL, AGED
                                ABOUT 47 YEARS, VILLAGE AMARWAH AND THR
                                R/O GAREDA POST MANIKWAR DISTRICT REWA
                                (MADHYA PRADESH)

                         (2).   RAJ BAHADUR SINGH S/O BANKELAL SINGH,
                                AGED   ABOUT   27   YEARS, FAREDA POST
                                MANIKWAR    DISTRICT   REWA    (MADHYA
                                PRADESH)

                         (3).   VISHNU BAHADUR SINGH S/O BANKELAL SINGH,
                                AGED ABOUT 17 YEARS, OCCUPATION: MINOR
                                THOURGH GUARDIAN SUMITRI DEVI DEVI NOT
                                MENTION (MADHYA PRADESH)

                         (4).   NETARAJ SINGH S/O BANKELAL SINGH, AGED
                                ABOUT    7   YEARS, OCCUPATION: MINOR
                                THROUGH NOT MENTION (MADHYA PRADESH)

                         (5).   PREMA DEVI D/O BANKELAL SINGH W/O
                                VIJAYPAL SINGH GAHARWAR, AGED ABOUT 21
                                YEARS, R/O FAREDA POST MANIKWAR DISTRICT
                                REWA (MADHYA PRADESH)

                         (6).   PRABHA DEVI D/O BANKELAL SINGH W/O
                                RAJPAL SINGH GAHARWAR R/O JHINGAJHAR
                                TEHSIL SINHAWAL DISTRICT SIDHI (MADHYA
                                PRADESH)

                         (7)    RAMA     DEVI D/O BANKELAL SINGH W/O
                                DHARMAJEET SINGH R/O VILLAGE MANIKWAR
                                DISTRICT REWA (MADHYA PRADESH)

                         (8)    SARASWAT DEVI D/O BANKELAL SINGH, AGED
                                ABOUT 18 YEARS, N O T MENTION (MADHYA
                                PRADESH)
Signature Not Verified
Signed by: PRASHANT
BAGJILEWALE
Signing time: 2/6/2024
6:07:09 PM
                                                       3

                         (9)    SHASHIKALA DEVI D/O BANKELAL, AGED ABOUT
                                13 YEARS, OCCUPATION: MINORS THROUGH
                                GUARDIAN SUMITRI DEVI NOT MENTION
                                (MADHYA PRADESH)

                         (10)   POONAM DEVI D/O BANKELAL SINGH, AGED
                                ABOUT    8   YEARS, OCCUPATION: MINOR
                                THOURGH GUARDIAN SUMITRI DEVI NOT
                                MENTION (MADHYA PRADESH)

                         11.    SAWLE SINGH S/O CHHOTKAU SINGH AGE 45 R/O
                                SATNARA (DEAD) THROUGH LRS
                                11(a) BANKELAL SINGH S/O SAWLE SINGH, AGED
                                ABOUT     55  YEARS, R/O SATNARA TEHSIL
                                GOPADBANAS      DISTRICT   SIDHI  (MADHYA
                                PRADESH)

                         (b)    SHEETAL SINGH S/O SAWLE SINGH, AGED ABOUT
                                52 YEARS, R/O SATNARA TEHSIL GOPADBANAS
                                DISTRICT SIDHI (MADHYA PRADESH)

                         (c)    SURYAWATI D/O SAWLE SINGH, AGED ABOUT 49
                                Y E A R S , R/O BADKHARA POLICE STATION
                                CHURHAT TEHSIL (MADHYA PRADESH)

                         12.    MST. PHOOL KUMARI W/O JAGYABHAN SINGH,
                                AGED ABOUT 32 YEARS, R/O HINOUTA TEHSIL
                                G O PA D B A N A S DISTRICT SIDHI (MADHYA
                                PRADESH)

                         13.    KESHAV SINGH S/O CHHOTKAU SINGH, AGED
                                ABOUT 35 YEARS, R/O HINOUTA (DEAD) TEHSIL
                                G O PA D B A N A S DISTRICT SIDHI (MADHYA
                                PRADESH)

                         14.    GOHAR SINGH S/O CHHOTKAU SINGH, AGED
                                ABOUT      38    YEARS, R/O SATNARA TEHSIL
                                G O PA D B A N A S DISTRICT  SIDHI (MADHYA
                                PRADESH)

                         15.    BRIJMOHAN SINGH S/O CHHOUTKAU SINGH M,
                                AGED ABOUT 35 YEARS, R/O HINOUTA TEHSIL
                                G O PA D B A N A S DISTRICT SIDHI (MADHYA
                                PRADESH)

                         16.    VANSPATI SINGH S/O RANGDEV SINGH, AGED
                                ABOUT    37  YEARS, R/O KAMARJI TEHSIL
                                GOPADBANAS    DISTRICT  SIDHI  (MADHYA
                                PRADESH)
Signature Not Verified
Signed by: PRASHANT
BAGJILEWALE
Signing time: 2/6/2024
6:07:09 PM
                                                       4
                         17.   RAJKIRAN SINGH S/O RANGDEV SINGH, AGED
                               ABOUT 35 YEARS, R/O SATNARA DISTRICT SIDHI
                               (MADHYA PRADESH)

                         18.   AHIRAWAN SINGH S/O RANGDEV SINGH, AGED
                               ABOUT 25 YEARS, R/O BAHERADWAR (MADHYA
                               PRADESH)

                         19.   JAGVANDHAN SINGH S/O HARIDEV SINGH, AGED
                               ABOUT 28 YEARS, R/O SIDHI (MADHYA PRADESH)

                         20.   DALPATI SINGH S/O JANKI SINGH, AGED ABOUT
                               25   YEARS, R/O SATNARA DISTRICT SIDHI
                               (MADHYA PRADESH)

                         21.   SAMPATI SINGH S/O JANKI, AGED ABOUT 21
                               YEARS, R/O SATNARA DISTRICT SIDHI (MADHYA
                               PRADESH)

                         22.   BABBU SINGH S/O JANKI SINGH, AGED ABOUT 15
                               YEAR S , R/O SATNARA TEHSIL GOPADBANAS
                               DISTRICT SIDHI (MADHYA PRADESH)

                         23.   MST. SAHIJADU DEVI W/O LATE SHRI JANKI
                               SINGH, AGED ABOUT 44 YEARS, R/O SATNARA
                               TEHSIL GOPADBANAS DISTRICT SIDHI (MADHYA
                               PRADESH)

                         24.   GOVIND SINGH S/O BACHCHU LAL SINGH, AGED
                               ABOUT      42    YEARS, R/O  AMHAWA TEHSIL
                               G O PA D B A N A S DISTRICT SIDHI (MADHYA
                               PRADESH)

                         25.   SHYAMLAL S/O RAMPYARE GUPTA, AGED ABOUT
                               35      YEARS, R/O     R/O  SATNARA TEHSIL
                               G O PA D B A N A S DISTRICT  SIDHI (MADHYA
                               PRADESH)

                         26.   STATE  OF      MADHYA     PRADESH THROUGH
                               COLLECTOR     SIDHI DISTRICT SIDHI (MADHYA
                               PRADESH)

                                                                                 .....RESPONDENTS
                         (BY SHRI VINAY SINGH BAGHEL - ADVOCATE FOR THE )

                               This petition coming on for admission this day, th e court passed the
                         following:
Signature Not Verified
Signed by: PRASHANT
BAGJILEWALE
Signing time: 2/6/2024
6:07:09 PM
                                                              5
                                                              ORDER

This review petition has been preferred by the applicant/appellant challenging the judgment dated 24.08.2022 passed in second appeal no.1520/2005.

2. After hearing at length, this Court does not find any error apparent on the face of record. As such, in the light of decision of Supreme Court in the case of Arun Dev Upadhyaya vs. Integrated Sales Service Limited and another (2023) 8 SCC 11, this review petition is dismissed.

3. Pending application(s), if any, shall stand dismissed.

(DWARKA DHISH BANSAL) JUDGE pb

 
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