Sonu Saxena vs The State Of Madhya Pradesh
2024 Latest Caselaw 3359 MP

Madhya Pradesh High Court

Sonu Saxena vs The State Of Madhya Pradesh on 5 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       CRA No. 1864 of 2013
                                        (SONU SAXENA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                         Dated : 05-02-2024
                                 Shri Hakim Khan - Advocate for appellant No.1.

                                 Shri Rustam Khan - Advocate for appellant No.2.
                                 Shri A. N. Gupta - Government Advocate for respondent/State.

On the joint request, appeal is finally heard. Reserved for judgment.

                            (SUJOY PAUL)                                                    (VIVEK JAIN)
                               JUDGE                                                           JUDGE

                         manju