Citation : 2024 Latest Caselaw 3068 MP
Judgement Date : 1 February, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1073 of 2023 (MUKESH UPADHYAY Vs SHRI OSWAL BADE SATH MARWADI MEWADI PANCHYATI THOK KI BHOJANSHALA TRUST THROUGH TRUSTEES NARENDRA SI AND OTHERS)
Dated : 01-02-2024 Shri Mayank Purohit, learned counsel for the appellant.
Counsel for the appellant is directed to file missing page no.3 of the trial court judgment within two weeks.
List after two weeks.
(HIRDESH) JUDGE
hk/
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