Kamta Prasad Mishra vs The State Of Madhya Pradesh
2024 Latest Caselaw 3067 MP

Madhya Pradesh High Court

Kamta Prasad Mishra vs The State Of Madhya Pradesh on 1 February, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21027 of 2019 (KAMTA PRASAD MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 01-02-2024 Shri Ved Prakash Tiwari - Advocate for the petitioner.

Shri Arnav Tiwari - Panel Lawyer for the State.

Learned counsel for the petitioner prays for time to go through the judgment of the Supreme Court in Ram Naresh Rawat Vs. Ashwini Ray and others (2017) 3 SCC 436 and address this court.

List this case on 17 th February, 2024.

(VIVEK AGARWAL) JUDGE

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