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Dilip Kumar Chandel vs Tribal Welfare Department
2024 Latest Caselaw 3062 MP

Citation : 2024 Latest Caselaw 3062 MP
Judgement Date : 1 February, 2024

Madhya Pradesh High Court

Dilip Kumar Chandel vs Tribal Welfare Department on 1 February, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                       WP No. 10255 of 2018
                                      (DILIP KUMAR CHANDEL Vs TRIBAL WELFARE DEPARTMENT AND OTHERS)

                           Dated : 01-02-2024
                                 Ms. Bhakti Vyas, learned counsel for the petitioner.

                                 Shri    Bhuwan      Deshmukh,       learned       Govt.   Advocate   for   the
                           respondent/State.

Learned counsel for the petitioner informs that the Full Bench of the Principal Seat in W.A. No.815/2017 has heard the matter finally and judgment is

awaited.

List the matter after four weeks. I.R. to continue till the next date of hearing. Certified copy as per rules.

(S. A. DHARMADHIKARI) JUDGE

pn

 
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