Dr.Sandeep Patel vs Anil Kumar Gupta
2024 Latest Caselaw 21342 MP

Madhya Pradesh High Court

Dr.Sandeep Patel vs Anil Kumar Gupta on 6 August, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                            1                            MCRC-21806-2024
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                  MCRC No. 21806 of 2024
                                               (DR.SANDEEP PATEL Vs ANIL KUMAR GUPTA )



                         Dated : 06-08-2024
                               Shri Lawkush Prasad Mishra - Advocate for applicant.

                               On payment of process fee within seven working days notice be issued
                         to respondent through RAD mode, returnable within four weeks.

In the meantime, trial Court is directed not to pass final judgment in this case.

List after four weeks .

(ANURADHA SHUKLA) JUDGE

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