Gopal Krishna vs Anandpalsingh
2024 Latest Caselaw 21189 MP

Citation : 2024 Latest Caselaw 21189 MP
Judgement Date : 5 August, 2024

Madhya Pradesh High Court

Gopal Krishna vs Anandpalsingh on 5 August, 2024

Author: Anil Verma

Bench: Anil Verma

                                                             1                                 SA-79-2011
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        SA No. 79 of 2011
                                                   (GOPAL KRISHNA Vs ANANDPALSINGH )



                           Dated : 05-08-2024
                                  Shri Ajay Mishra, learned counsel for the Petitioner

                                  None for the respondent.

Matter is heard finally and reserved for judgment.

(ANIL VERMA) JUDGE

amol

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