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Virendra vs The State Of Madhya Pradesh
2023 Latest Caselaw 14831 MP

Citation : 2023 Latest Caselaw 14831 MP
Judgement Date : 8 September, 2023

Madhya Pradesh High Court
Virendra vs The State Of Madhya Pradesh on 8 September, 2023
Author: Achal Kumar Paliwal
                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         CRA No. 8 of 2007
                                           (VIRENDRA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 08-09-2023
                                 Shri Ashok Kumar Gupta - Advocate for the appellants.

                                 Shri Vinod Kumar Napit - Advocate for the objector.
                                 Ms. Shanti Tiwari - Panel Lawyer for the respondent/State.

As prayed by both learned counsel for the parties, list the matter for final hearing today in second half i.e. on 08.09.2023.

(ACHAL KUMAR PALIWAL) JUDGE

Later-on, With the consent of both learned counsel for the parties, the matter is finally heard.

Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 9/11/2023 10:59:27 AM

 
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