Citation : 2023 Latest Caselaw 18077 MP
Judgement Date : 30 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE ANIL VERMA
ON THE 30 th OF OCTOBER, 2023
CRIMINAL REVISION No. 2039 of 2018
BETWEEN:-
SUMAN KUKREJA W/O SHRI RAJESH KUKREJA, AGED
ABOUT 44 YEARS, OCCUPATION: HOUSE WIFE 5,
SHANTI NIKETAN EXTENSION, INDORE (MADHYA
PRADESH)
.....PETITIONER
( BY SHRI RAVINDRA BHAWSAR- ADVOCATE)
AND
RELIANCE ENTERPRISES THROUGH SMT. SUNITA
TORANI PARTNER 17, LAKE PEARL GARDEN AIRPORT
ROAD, BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
( NONE FOR THE RESPONDENT)
Th is revision coming on for hearing this day, th e court passed the
following:
ORDER
Learned counsel for the petitioner submits that the trial Court has passed the judgment in the instant case, therefore, this revision has become infructuous and prays for its withdrawal.
In light of the aforesaid, present revision is dismissed as withdrawn. CC as per rules.
(ANIL VERMA) JUDGE amol Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 31-10-2023 11:11:02
Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 31-10-2023 11:11:02
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