Shri Kishan & Ors. vs The State Of Madhya Pradesh
2023 Latest Caselaw 18076 MP

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                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                       CRA No. 296 of 1999
                                     (SHRI KISHAN & ORS. AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 30-10-2023
                                Shri Shubham Rai - Advocate for appellants.

                                Smt. Tulsa Koshta - Panel Lawyer for respondent/State.

With consent, heard learned counsel for the parties finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

rv

Signature Not Verified Signed by: REENA HIMANSHU SHARMA Signing time: 10/31/2023 11:41:17 AM