Kalyan Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 18075 MP

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 134 of 2008
                                        (KALYAN SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 30-10-2023
                                 Shri Pradeep Naveriya - Advocate for appellants.

                                 Shri S.P. Chadar - Govt. Advocate for respondent/State.

Mediation report has been received. Proceedings of mediation remained unsuccessful.

With consent, heard learned counsel for the parties finally.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

rv

Signature Not Verified Signed by: REENA HIMANSHU SHARMA Signing time: 10/31/2023 11:41:17 AM