Pratipal vs The State Of Madhya Pradesh
2023 Latest Caselaw 17976 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        CRA No. 10278 of 2019
                                             (PRATIPAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 27-10-2023
                                    Ms. Savita Choudhary - Advocate for the appellant.

                                    Shri Akhilendra Singh - Government Advocate for the respondent/State.

Learned counsel for the appellant prays for time to argue the matter after going through the recent judgment of division Bench in CRA No.2630/2015 (Ramswaroop Vs. State of M.P).

Prayer allowed.

As prayed, list the matter in the week commencing 20.11.2023.

                                 (SUJOY PAUL)                                    (DWARKA DHISH BANSAL)
                                    JUDGE                                               JUDGE

                           vai




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Signed by: VAISHALI
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Signing time: 10/28/2023 11:19:55 AM