Citation : 2023 Latest Caselaw 17872 MP
Judgement Date : 26 October, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 9790 of 2017 (RAJKUMAR DUBEY Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 26-10-2023 Parties through their counsel.
Counsel for the parties are not fully ready with the matter, it is expected that they will argue the matter armed with the relevant judgments.
List in the first week of December, 2023.
(SUJOY PAUL) JUDGE
rj
Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 10/26/2023 3:57:50 PM
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