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Vinod vs The State Of Madhya Pradesh
2023 Latest Caselaw 17752 MP

Citation : 2023 Latest Caselaw 17752 MP
Judgement Date : 25 October, 2023

Madhya Pradesh High Court
Vinod vs The State Of Madhya Pradesh on 25 October, 2023
Author: Sujoy Paul
                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                            CRA No. 4837 of 2022
                                              (VINOD AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 25-10-2023
                                    Shri Manish Datt - Senior Advocate with Shri Siddharth Datt -

                           Advocate for the appellant No.5.
                                    Shri Arvind Singh - Government Advocate for the respondent/State.

Shri Ramesh Tamrakar - Advocate for the objector.

Shri Manish Datt, learned Senior Advocate, after arguing for some time,

prays for time to argue the matter armed with relevant judgments.

The other side has no objection. List after two weeks.



                                 (SUJOY PAUL)                                   (DWARKA DHISH BANSAL)
                                    JUDGE                                              JUDGE

                           vkt




Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 26-10-2023 11:20:48

 
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