Sundar Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 17727 MP

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 25 th OF OCTOBER, 2023
                                           WRIT PETITION No. 24506 of 2023

                           BETWEEN:-
                           SUNDAR SINGH S/O SHRI SONAMA SINGH, AGED
                           ABOUT 65 YEARS, OCCUPATION: RETIRED ASSISTANT
                           TEACHER R/O WARD NO 6, NOGAI NAVA TOLLA,
                           VILLAGE KHAIRLANJI, DISTRICT SHAHDOL MADHYA
                           PRADESH.

                                                                             .....PETITIONER
                           (BY SHRI SHIVAM MISHRA -ADVOCATE )

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 THE PRINCIPAL SECRETARY TRIBAL WELFARE
                                 DEPARTMENT VALLABH BHAWAN, BHOPAL
                                 MADHYA PRADESH.

                           2.    THE   PRINCIPAL  SECRETARY (FINANCE)
                                 GOVERNMENT OF M.P. VALLABH BHAWAN
                                 BHOPAL MADHYA PRADESH.

                           3.    COLLECTOR SHAHDOL DISTRICT     SHAHDOL
                                 MADHYA PRADESH.

                           4.    DEPUTY COMMISSIONER, TRIBAL WELFARE
                                 D EPARTM EN T DISTRICT SHAHDOL MADHYA
                                 PRADESH.

                           5.    ASSISTANT COMMISSIONER TRIBAL WELFARE
                                 D EPARTM EN T D IS TR ICT SHAHDOL MADHYA
                                 PRADESH.

                           6.    DISTRICT PENSION OFFICER SHAHDOL DISTRIC
                                 TSHAHDOL MADHYA PRADESH.
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 10/26/2023
5:58:37 PM
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                           7.       DISTRICT TREASURY OFFICER               SHAHDOL
                                    SHAHDOL MADHYA PRADESH.

                           8.       BLOCK EDUCATION OFFICER BURHAR DISTRICT
                                    SHAHDOL MADHYA PRADESH.

                                                                                        .....RESPONDENTS
                           (BY SHRI B. D. SINGH -DEPUTY ADVOCATE GENERAL )

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           anand




Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 10/26/2023
5:58:37 PM