Kalu vs The State Of Madhya Pradesh
2023 Latest Caselaw 17596 MP

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 1371 of 2020
                                                 (KALU Vs THE STATE OF MADHYA PRADESH)

                           Dated : 19-10-2023
                                 Shri Samar Singh Rajput - Advocate for appellant.

                                 Smt. Vinita Sharma - Panel Lawyer for respondent/State.

Heard arguments of counsel for the parties finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

Signature Not Verified Signed by: POONAM MANEKAR Signing time: 10/20/2023 4:25:58 PM