Arun vs The State Of Madhya Pradesh
2023 Latest Caselaw 17513 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                     MCRC No. 44183 of 2023
                                                  (ARUN Vs THE STATE OF MADHYA PRADESH)

                           Dated : 18-10-2023
                                 Shri Dilip Kumar Saxena, learned counsel for the applicant.

                                 Shri Prashant Jain, Govt. Advocate for the respondent/State.

Shri Yash Pal Rathore, learned counsel for the objector.

Learned counsel for the applicant seeks time to file copy of judgment in respect of antecedent of the applicant.

Time granted.

List the case after Diwali vacation.

(PRAKASH CHANDRA GUPTA) JUDGE

VS

Signature Not Verified Signed by: VARSHA SINGH Signing time: 18-10-2023 17:47:57