Sanju Chaudhary vs The State Of Madhya Pradesh
2023 Latest Caselaw 17510 MP

                                                              1
                            IN     THE       HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                    BEFORE
                               HON'BLE SHRI JUSTICE ROOPESH CHANDRA VARSHNEY
                                               ON THE 18 th OF OCTOBER, 2023
                                             CRIMINAL APPEAL No. 3388 of 2023

                           BETWEEN:-
                           SANJU CHAUDHARY S/O SHRI RAMDAS CHAUDHARY,
                           AGED ABOUT 22 YEARS, R/O BABATOLA SINDHI CAIMP
                           P.S HANUMANTAL DISTRICT JABALPUR M.P. (MADHYA
                           PRADESH)

                                                                                           .....APPELLANT
                           (BY SHRI R.N. MISHRA - ADVOCATE )

                           AND
                           THE STATE OF MADHYA PRADESH THROUGH P.S
                           HANUMANTAL   DISTRICT JABALPUR  (MADHYA
                           PRADESH)

                                                                                         .....RESPONDENT
                           (BY SHRI D.K. SHRIVASTAVA - GOVERNMENT ADVOCATE )

                                 This appeal coming on for admission this day, th e court passed the
                           following:
                                                               ORDER

At the very outset, learned counsel for appellant seeks withdrawal of present appeal as earlier appellant preferred another criminal appeal before this Court i.e. Cr.A. No. 9851/2022 against the impugned judgment, therefore, this second criminal appeal filed by same appellant is not maintainable.

Permission is granted.

Accordingly, present criminal appeal stands dismissed as withdrawn.

Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 10/19/2023 11:03:50 AM

(ROOPESH CHANDRA VARSHNEY) JUDGE skt

Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 10/19/2023 11:03:50 AM