Citation : 2023 Latest Caselaw 17433 MP
Judgement Date : 17 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
BEFORE
HON'BLE SHRI JUSTICE AVANINDRA KUMAR SINGH
ON THE 17 th OF OCTOBER, 2023
MISC. PETITION No. 1565 of 2023
BETWEEN:-
PRADEEP SHIVHARE S/O LATE SHRI CHIRONJILAL
SHIVHARE, AGED ABOUT 50 YEARS, OCCUPATION
BUSINESS, R/O H.NO. B-2 R P COLOY TANSEN ROAD,
HAZIRA, DISTRICT GWALIOR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI S.D.SINGH - ADVOCATE )
AND
YASH KUMAR GOYAL S/O LATE SHRI HARISHANKAR
GOYAL, AGED ABOUT 59 YEARS,OCCUPATION
BUSINESS, R/O KHATKE SAHAB KA BADA DAL BAZAAR
LASHKAR, DISTRICT GWALIOR (MADHYA PRADESH)
.....RESPONDENT
(BY SHRI DINESH BAGHEL - ADVOCATE )
This petition coming on for admission this day, th e court passed the
following:
ORDER
At the outset, learned counsel for the petitioner seeks withdrawal of this petition as rendered infructuous due to judgment dated 16/3/2023 by which the suit has been decreed finally.
Accordingly, petition is dismissed as infructuous. Let a copy of this order be set to concerned Court for information.
(AVANINDRA KUMAR SINGH) Signature Not Verified Signed by: JAI PRAKASH SOLANKI Signing time: 18-10-2023 01:01:22 PM
JUDGE JPS/-
Signature Not Verified Signed by: JAI PRAKASH SOLANKI Signing time: 18-10-2023 01:01:22 PM
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