Hemendra Kumar Rai vs The State Of Madhya Pradesh
2023 Latest Caselaw 17234 MP

                                                       1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 16 th OF OCTOBER, 2023
                                          WRIT PETITION No. 26073 of 2023

                           BETWEEN:-
                           HEMENDRA KUMAR RAI S/O HARGOVIND RAI, AGED
                           ABOUT   67  YEARS, OCCUPATION: RETIRED SUB
                           ENGINEER R/O NEAR NEW BAIL BAZAR SHRIVASTAV
                           COLONY, CHHINDWARA (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI VIDYA PRASAD - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THR THE
                                 SECRETARY, WATER RESOURCES DEPARTMENT,
                                 VALLABH    BHAWAN,   BHOPAL    (MADHYA
                                 PRADESH)

                           2.    ENGINEER IN CHIEF, WATER RESOURCES
                                 D EPARTM EN T VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           3.    CHIEF  ENGINEER,   WATER    RESOURCES
                                 DEPARTMENT,      CHHINDWARA DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           4.    EXECUTIVE ENGINEER, WATER RESOURCES
                                 DEPARTMENT,       CHHINDWARA DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           5.    DISTRICT TREASURY OFFICER,    DISTRICT
                                 TREASURY  OFFICE CHHINDWARA   (MADHYA
                                 PRADESH)

                                                                           .....RESPONDENTS
                           (BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE)
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM
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                                    This petition coming on for order this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM