Rajendra Prasad Magharia vs The State Of Madhya Pradesh
2023 Latest Caselaw 17228 MP

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 16 th OF OCTOBER, 2023
                                          WRIT PETITION No. 25780 of 2023

                           BETWEEN:-
                           RAJENDRA PRASAD MAGHARIA S/O LATE SHRI
                           RAMJILAL MAGHARIA, AGED ABOUT 69 YEARS,
                           OCCUPATION: RETIRED SR. SUB STATION SUPERVISOR
                           R/O PLOT NO. 15-A PUSHPAK NAGAR MAHARISHI
                           MAHESH YOGI WARD JAI PRAKASH NAGAR
                           ADHARTAL JABALPUR DISTRICT JABALPUR (MADHYA
                           PRADESH)

                                                                            .....PETITIONER
                           (BY SHRI SHISHIR KUMAR SONI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 ENERGY SECRETARY VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    MADHYA PRADESH POWER TRANSMISSION,
                                 COMPANY LTD SHAKTI BHAWAN RAMPUR,
                                 JABALPUR DISTRICT JABALPUR THROUGH ITS
                                 MANAGING DIRECTOR (MADHYA PRADESH)

                           3.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY LTD SHAKTI BHAWAN RAMPUR
                                 JABALPUR DISTRICT JABALPUR THROUGH ITS
                                 CHIEF ENGINEERING (T&C)

                           4.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY     LTD SHAKTI BHAWAN RAMPUR
                                 JABALPUR DISTRICT JABALPUR THROUGH ITS
                                 CHIEF ENGINEERING (CORPORATE AFFAIR)

                           5.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY  LTD SHAKTI BHAWAN RAMPUR
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM
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                                    JABALPUR DISTRICT JABALPUR THROUGH ITS
                                    REGIONAL ACCOUNT OFFICER

                                                                                        .....RESPONDENTS
                           (BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1)

                                    This petition coming on for order this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM