Ranjeet @ Tikua Kol vs The State Of Madhya Pradesh
2023 Latest Caselaw 17045 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       CRA No. 1196 of 2017
                                           (RANJEET @ TIKUA KOL Vs THE STATE OF MADHYA PRADESH)

                           Dated : 12-10-2023
                                 Shri Devendra Shukla - Advocate for the appellant.

                                 Shri Prasanjeet Chatterjee - Panel Lawyer for respondent/State.

Custody report has been received. It shows that appellant has completed terms of jail sentence and has been released.

Arguments of learned counsel for the parties heard finally.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

Signature Not Verified Signed by: POONAM MANEKAR Signing time: 10/13/2023 12:29:49 PM