Employee Provident Fund ... vs M/S M P State Co Operative Diary ...
2023 Latest Caselaw 16948 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10872 of 2021 (EMPLOYEE PROVIDENT FUND ORGANISATION Vs M/S M P STATE CO OPERATIVE DIARY FEDERATION LIMITED)

Dated : 11-10-2023 Shri J.K. Pillai - Advocate for the petitioner.

Learned counsel for the petitioner submits that there is a recent judgment of Hon'ble Supreme Court in the case of Horticulture Experiment Station Gonikoppal, Coorg Vs. Regional Provident Fund Organization, (2022) 4 SCC 516. It is also submitted by him that it is a lengthy judgment, therefore,

he could not go through it.

On his request, case is adjourned. List this case in the next week.

(VIVEK AGARWAL) JUDGE

ts

Signature Not Verified Signed by: TULSA SINGH Signing time: 10/12/2023 6:40:27 PM