Jag Jeewan Lal Kapil vs The State Of Madhya Prades
2023 Latest Caselaw 16670 MP

                                                          1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 9 th OF OCTOBER, 2023
                                            WRIT PETITION No. 24754 of 2023

                           BETWEEN:-
                           JAG JEEWAN LAL KAPIL S/O LATE SHRI GURU DATT
                           KAPIL, AGED ABOUT 66 YEARS, OCCUPATION:
                           PENSIONER. (JUNIOR ENGINEER ) R/O H.NO. 510 P.O
                           GUPTESHWAR     DISTRICT   JABALPUR   (MADHYA
                           PRADESH)

                                                                                   .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADES THROUGH ITS
                                 CHAIRMAN & MANAGING DIRECTOR POWER
                                 MPPTCL TRANSMISSION COMPANY LTD BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE   DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE MANAGING DIRECTOR (A/CS) M.P.P.T.C.L
                                 RAMPUR JABALPUR (MADHYA PRADESH)

                           4.    THE SUPERINTENDED           ENGINEER (TESTING),
                                 M . P. P. T. C. L DISTRICT JABALPUR (MADHYA
                                 PRADESH)

                           5.    THE   DIRECTOR    PENSION C.F.O M.P.P.T.C.L
                                 DISTRICT JABALPUR (MADHYA PRADESH)

                           6.    REGIONAL    ACCOUNT     OFFICER, REGIONAL
                                 ACCOUNT      OFFICE       M.P.P.T.C.L DISTRICT
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/10/2023
12:37:44 PM
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                                    JABALPUR (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (SHRI S.S CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                           NO.2)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/10/2023
12:37:44 PM