Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ranjeet Chakrawarti vs The State Of Madhya Pradesh
2023 Latest Caselaw 16537 MP

Citation : 2023 Latest Caselaw 16537 MP
Judgement Date : 6 October, 2023

Madhya Pradesh High Court
Ranjeet Chakrawarti vs The State Of Madhya Pradesh on 6 October, 2023
Author: Vivek Agarwal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8855 of 2023 (RANJEET CHAKRAWARTI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 06-10-2023 Shri Narendra Nikhare - Advocate for appellants.

Shri Nitin Gupta - Deputy Government Advocate for State.

Learned counsel for the appellants submits that the prosecution witnesses are complete.

Let report be called for from the Court of learned Special Judge,

(SC/ST) (Prevention of Atrocities Act), Jabalpur that within how much time, he will complete the trial and deliver the judgment and why the trial could not be concluded though as per learned counsel for the appellants, the prosecution witnesses were complete two months' back.

Let report be called for from the said Court giving datewise timetable for completion of trial and steps already taken by the learned Special Judge.

List in next week.

(VIVEK AGARWAL) JUDGE

amit

Signature Not Verified Signed by: AMIT JAIN Signing time: 06-10-

2023 18:12:13

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter