Dangal Singh Alias Guddu @ Gudiya vs The State Of Madhya Pradesh
2023 Latest Caselaw 16535 MP

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                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                           CRA No. 7676 of 2022
                                        (DANGAL SINGH ALIAS GUDDU @ GUDIYA Vs THE STATE OF MADHYA PRADESH)

                            Dated : 06-10-2023
                                      Shri P.N. Das, Advocate for appellant.

                                      Shri Manhar Dixit, Panel Lawyer for respondent-State.

As prayed by learned counsel for the appellant, list in the next week to enable him to go through the recent judgment of this Court about determination of age of the victim.

                               (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                  JUDGE                                                   JUDGE

                            Pallavi

Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 10/7/2023 4:19:42 PM