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Ram Singh Rajput vs R.B.Sharma
2023 Latest Caselaw 16422 MP

Citation : 2023 Latest Caselaw 16422 MP
Judgement Date : 5 October, 2023

Madhya Pradesh High Court
Ram Singh Rajput vs R.B.Sharma on 5 October, 2023
Author: Anuradha Shukla
                                                   1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                   AT JABALPUR
                                           CRA No. 2451 of 2006
                                    (RAM SINGH RAJPUT Vs R.B.SHARMA AND OTHERS)

Dated : 05-10-2023
           None for the appellant.

           None for respondent nos.1 to 5, though served.

Shri Devendra Shukla - Panel Lawyer for respondent no.6-State.

Today, neither the counsel for appellant nor the counsel for respondent nos.1 to 5 is present before this Court.

On the last date of hearing also, no one had appeared on behalf of either party and it was made clear that in case the parties fail to appear on this date of hearing, the matter shall be decided on the basis of record.

The arguments on behalf of the State has been heard. The matter is reserved for judgment.

ANURADHA SHUKLA) JUDGE

ps

Digitally signed by PRASHANT SHRIVASTAVA Date: 2023.10.06 15:56:13 +05'30' Adobe Reader version: 11.0.8

 
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