Union Of India vs Shivraj Singh Thakur
2023 Latest Caselaw 19421 MP

Madhya Pradesh High Court

Union Of India vs Shivraj Singh Thakur on 21 November, 2023

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      MA No. 1877 of 2017
                                          (UNION OF INDIA Vs SHIVRAJ SINGH THAKUR AND OTHERS)

                           Dated : 21-11-2023
                                 Shri Vikram Singh - Advocate for the appellant-Union of India.

                                 Shri Shafiqullah - Advocate for the respondent No.2.

Learned counsel for the appellant and learned counsel for the respondent No.2 have submitted their arguments.

Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

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