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Ranveer Singh vs Raju
2023 Latest Caselaw 18258 MP

Citation : 2023 Latest Caselaw 18258 MP
Judgement Date : 1 November, 2023

Madhya Pradesh High Court
Ranveer Singh vs Raju on 1 November, 2023
Author: Avanindra Kumar Singh
                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                         SA No. 1120 of 2020
                                                     (RANVEER SINGH Vs RAJU AND OTHERS)

                           Dated : 01-11-2023
                                 Shri R.K. Upadhyay- Advocate for the appellant.

                                 None for respondent No.1.

Shri G.S. Chauhan- learned Government Advocate for respondent No.2/State.

Record is received.

Heard on the question of admission. This second appeal under Section 100 of the Code of Civil Procedure, 1908 has been filed against the judgment and decree dated 28/02/2020 passed by First Additional District Judge, Sironj, District- Vidisha (M.P.) in Civil Appeal No.17A/2019 confirming the judgment and decree dated 17/09/2019 passed by learned First Civil Judge, Class-I, Sironj, District - Vidisha (M.P.) in Civil Suit No.29A/2018.

The appeal involves and is admitted on the following substantial questions of law;

"1. Whether, the learned Courts below committed substantial error of law in dismissing the suit of plaintiff despite holding that sale deed Ex.P-1 in favour of plaintiff has been duly executed?

2. Whether, in view of the finding that sale deed Ex.P-1 is a genuine document the learned Courts below can dismiss the suit of plaintiff relying on findings of revenue Court which are without jurisdiction and perverse?"

Issue notice to the respondents for final hearing on payment of process fee by RAD mode within seven working days, returnable without six weeks. Signature Not Verified Signed by: RAHUL SINGH PARIHAR Signing time: 04-11-2023 04:55:46 PM

List the case for final hearing after six weeks.

(AVANINDRA KUMAR SINGH) JUDGE

rahul

Signature Not Verified Signed by: RAHUL SINGH PARIHAR Signing time: 04-11-2023 04:55:46 PM

 
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