Shri Mukesh Pancholi vs Madhya Pradesh Pollution Control ...
2023 Latest Caselaw 7946 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      MCRC No. 1700 of 2023
                                   (SHRI MUKESH PANCHOLI Vs MADHYA PRADESH POLLUTION CONTROL BOARD)

                           Dated : 12-05-2023
                                 Shri Sankalp Kochar - Advocate for the applicant.

                                 Issue notice to the respondent on payment of P.F. within 7 working days.

As prayed by learned counsel for the applicant, list the matter after ensuing summer vacation.

In the meantime, it is directed that trial may proceed but final judgment

may not passed without leave of this Court.

(PREM NARAYAN SINGH) JUDGE

RC

Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 12-05-2023 16:35:22