Citation : 2023 Latest Caselaw 7945 MP
Judgement Date : 12 May, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 2459 of 2023
(AVNISH PRATAP SINGH Vs VEER SINGH AND OTHERS)
Dated : 12-05-2023
Shri Anoop Kumar Saxena-Advocate for the petitioner.
It is submitted by learned counsel for the petitioner that this case has
been listed today before before the Court below for final arguments.
Perused the orders passed by the trail Court.
It is directed that the final judgment be not pronounced till next date. This
order shall remain operative for next two months.
In the meantime, on payment of process fee by the petitioner within three
days, notices be issued to the respondents by Registered A.D. as well as by
ordinary mode, returnable within four weeks.
List after vacation.
(ANURADHA SHUKLA) JUDGE
kundan
Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 5/13/2023 11:22:46 AM
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