Bhanu Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 7573 MP

                                  1
 IN    THE       HIGH COURT OF MADHYA PRADESH
                       AT GWALIOR
                         BEFORE
      HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL
                        ON THE 9 th OF MAY, 2023
               MISC. CRIMINAL CASE No. 2054 of 2023

BETWEEN:-
1.    BHANU YADAV S/O SHRI BALVER SINGH YADAV,
      AGED ABOUT 33 YEARS, OCCUPATION: KARSHI
      SHANKAR NAGAR DIDI BHIND (MADHYA
      PRADESH)

2.    ACHHENDRA SINGH BHADORIYA S/O SURESH
      SINGH BHADORIYA, AGED ABOUT 32 YEARS,
      OCCUPATION: PRIVATE JOB GANDHI NAGAR
      HEWATPURA ROAD (MADHYA PRADESH)

                                                              .....PETITIONERS
(BY SHRI SARVESH KUMAR SHARMA - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH INCHARGE
      POLICE STATION P.S. DEHAT BHIND (MADHYA
      PRADESH)

2.    VIKAS SHARMA S/O SURESH SHARMA, AGED
      ABOUT 28 YEARS, OCCUPATION: KHETI B-BLOCK
      SHASHTRI NAGAR (MADHYA PRADESH)

                                                            .....RESPONDENTS
(BY SHRI RAJENDRA SINGH YADAV - PUBLIC PROSECUTOR FOR STATE.
SHRI BRIJENDRA SINGH GOUR - ADVOCATE FOR RESPONDENT NO.2)

      This application coming on for hearing this day, the court passed the
following:
                                   ORDER

This petition is filed by the petitioners under Section 482 of Cr.P.C. for quashment of F.I.R. registered at Crime No.368/2014 at P.S. Dehat, District Bhind for the offence under Sections 147, 148, 149, 294, 307 of IPC and

Sections 25,27 of Arms Act and also the consequential proceedings on the ground that false charge-sheet has been submitted.

Learned counsel for the respondents submitted that trial is completed and due to stay of the proceedings by this Court, the judgment could not be pronounced.

Looking to the facts of the case, this Court is not inclined to entertain this petition.

Accordingly, this petition is dismissed. The stay granted on 25.01.2023 stands vacated.

(DEEPAK KUMAR AGARWAL) JUDGE mani

SUBAS Digitally signed by SUBASRI MANI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001,

RI st=Madhya Pradesh, 2.5.4.20=4b80d075e6ee8e3334ea900d affef94852390562efcaf7cdb4d94b8fc0 be1414, pseudonym=E7C0C70D17E5C27BC949

MANI 540C564953CAC4239A94, serialNumber=CA216CA75EF9E38C37 85C8BBE6486F7003C0B639E6EA08F81 ACF600889A329F3, cn=SUBASRI MANI Date: 2023.05.10 18:37:38 -07'00'