Citation : 2023 Latest Caselaw 5281 MP
Judgement Date : 29 March, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12046 of 2017 (HABIB MOHAMMED AND OTHERS Vs RIYASAT KHAN AND OTHERS)
WP/14488/2017, WP/14532/2017, WP/14534/2017, WP/14538/2017 Dated : 29-03-2023 Shri Ishteyaq Husain - Advocate for petitioners.
Shri Ghanshyam Sharma - Advocate for caveators.
Counsel appearing for petitioners submitted that petitioners have filed civil revision for correction of khasra number in order, in judgment and decree. Said application is pending for consideration. Order passed in civil revision will
have direct hearing in the writ petitions.
Considering the aforesaid, Registry is directed to list the matters along with Civil Revision No.463/2013 in the week commencing 17.04.2023.
It is made clear that no further adjournment shall be granted in the case.
(VISHAL DHAGAT) JUDGE
sp/-
Signature Not Verified Signed by: SUNIL KUMAR PATEL Signing time: 3/31/2023 2:47:06 PM
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