Amole Harijan vs Raj Narayan Shrivastava
2023 Latest Caselaw 4419 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRR No. 730 of 2006
                                           (AMOLE HARIJAN Vs RAJ NARAYAN SHRIVASTAVA AND OTHERS)

                          Dated : 20-03-2023
                                   Shri Dhiraj Tiwari - Advocate appeared on behalf of Shri Siddharth

                          Datt - Advocate for the appellants.
                                   Shri N.S. Solanki - Panel Lawyer for the respondent/State.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Rewa is directed to appoint a Mediator placed at Rewa.

Registry is directed to send copy of impugned judgment and other relevant documents to P.D.J., Rewa.

List the matter alongwith Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 3/21/2023 4:11:14 PM