Dhananjay Dhaneshwar vs The State Of Madhya Pradesh
2023 Latest Caselaw 4131 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRA No. 1535 of 2017
                                          (DHANANJAY DHANESHWAR Vs THE STATE OF MADHYA PRADESH)

                          Dated : 15-03-2023
                                   Shri Manish Datt-learned Senior Advocate with Shri Hushain Ali Saifi

                          Advocate for the appellant.
                                   Shri Anoop Sonkar-Panel Lawyer for the respondent/State.

Call for the report from the Superintendent District Jail, Balaghat about the period undergone by appellant Dhananjay Dhaneshwar, son of T.L.

Dhaneshwar so far in connection with ST. No. 236/2014 judgment dated 06.04.2017 passed by Second Additional Sessions Judge, Waraseoni, District Balaghat.

List after two weeks.

(DINESH KUMAR PALIWAL) JUDGE

kundan

Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 3/16/2023 11:53:18 AM