Gangaram Gautam vs Home Department (Police)
2023 Latest Caselaw 9007 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 16054 of 2018 (GANGARAM GAUTAM Vs HOME DEPARTMENT (POLICE) AND OTHERS)

Dated : 16-06-2023

Shri Anand Singh Bahrawat, counsel for the Petitioner . Shri Tarun Pagare, G.A. for State.

Counsel for the petitioner prays for disposal of the petition in the light of the order passed by co-ordinate Bench in the batch of petitions i.e. W.P.No.

7091/2020 and other connected petitions filed as Annexure P/9 along with rejoinder.

Counsel for the State prays for time to examine whether the matter is covered by the said judgment or not.

List after two weeks.

(VIJAY KUMAR SHUKLA) JUDGE

MK

Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 16-Jun-23 5:57:26 PM