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Anuradha Sharma vs Smt. Neerja Sharma
2023 Latest Caselaw 10367 MP

Citation : 2023 Latest Caselaw 10367 MP
Judgement Date : 7 July, 2023

Madhya Pradesh High Court
Anuradha Sharma vs Smt. Neerja Sharma on 7 July, 2023
Author: Vivek Agarwal
                                                     1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                             ON THE 7 th OF JULY, 2023
                                         WRIT PETITION No. 11242 of 2022

                         BETWEEN:-
                         ANURADHA SHARMA W/O SHRI BALWINDER SINGH
                         NARANG, AGED ABOUT 56 YEARS, OCCUPATION:
                         THROUGH POWER OF ATTORNEY HOLDER SHRI ARUN
                         KUMAR GUPTA S/O SHRI M.D. GUPTA AGED ABOUT 65
                         YEARS H.NO. 75, TYCOON PLACE 39 LO FAI ROAD, TAI
                         PO NT HONGKONG THROUGH R/O E-4/123 ARERA
                         COLONY BHOPAL (MADHYA PRADESH)

                                                                            .....PETITIONER
                         (BY SHRI AKASH LALWANI - ADVOCATE FOR THE PETITIONER)

                         AND
                         1.    SMT. NEERJA SHARMA W/O LATE SHRI SURESH
                               SHARMA, AGED ABOUT 72 YEARS, 04 C,
                               FREDSHIPLODGE, NEW ASIA COLLEGE CHINESE
                               UNIVERSITY HONGKONG (HONGKONG)

                         2.    GAUTAM SHARMA S/O LATE SHRI SURESH
                               SHARMA, AGED ABOUT 45 YEARS, R/O MIWALI
                               NORTH AVENUE SANTACRUZ WEST MUMBAI
                               (MAHARASHTRA)

                         3.    SUSHILA DEVI W/O LATE SHRI ANUSUIYA
                               PRASAD SHARMA, AGED ABOUT 75 YEARS, R/O E-
                               4/124 ARERA COLONY BHOPAL (MADHYA
                               PRADESH)

                         4.    AVDESH SHARMA S/O LATE SHRI ANUSUIYA
                               PRASAD SHARMA, AGED ABOUT 59 YEARS, R/O E-
                               4/124 ARERA COLONY BHOPAL (MADHYA
                               PRADESH)

                         5.    SMT. KUSUM W/O SHRI SANJAY SAXENA, AGED
                               ABOUT 65 YEARS, R/O TANUSHREE NURSING
                               HOME JEHANGIRABAD BHOPAL (MADHYA
                               PRADESH)

Signature Not Verified
Signed by: MOHD TABISH
KHAN
Signing time: 7/7/2023
6:48:34 PM
                                                                2
                                                                                          .....RESPONDENTS
                         (BY SHRI KUNAL THAKRE - ADVOCATE FOR RESPONDENTS NO.1 AND 2)

                                  This petition coming on for admission this day, th e court passed the
                         following:
                                                                ORDER

After arguing for some time, learned counsel for the petitioner prays for withdrawal of this petition with liberty to file First Appeal or any other Appeal as may be prescribed under the law against the impugned judgment and decree execution of which a subject matter of challenge before this Court.

With the aforesaid liberty, this petition is dismissed as withdrawn.

(VIVEK AGARWAL) JUDGE Tabish

Signature Not Verified Signed by: MOHD TABISH KHAN Signing time: 7/7/2023 6:48:34 PM

 
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