Abdul Sharif Khan vs Smt. Abida Bano
2023 Latest Caselaw 643 MP

                                                      1
                 IN         THE      HIGH COURT OF MADHYA PRADESH
                                          AT JABALPUR
                                              BEFORE
                           HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                                        ON THE 10 th OF JANUARY, 2023
                                   MISC. CRIMINAL CASE No. 14049 of 2017

               BETWEEN:-
               ABDUL SHARIF KHAN S/O ABDUL HASAN KHAN, AGED
               ABOUT 28 YEARS, OCCUPATION: DOCTORY, R/O ANAND
               NAGAR ADHARTAL, P.S. ADHARTAL (MADHYA
               PRADESH)

                                                                                  .....APPLICANT
               (NONE)

               AND
               SMT. ABIDA BANO W/O SHRI ABDUL SHARIF KHAN D/O
               SHRI SIKANDER BEG, AGED ABOUT 28 YEARS, NEAR
               PRANAMI      MANDIR       NAVDURGA      CHOWK
               BHAISAGHANA SATNA P.S. CITY KOTWALI TEHSIL
               RAGHURAJ NAGAR (MADHYA PRADESH)

                                                                                .....RESPONDENT
               (NONE)

                           This application coming on for admission this day, the court passed the
               following:
                                                       ORDER

From perusal of report dated 10.12.2022 received from learned Principal Judge Family Court, Satna it reveals that M.Cr.C. No.14049/17 has been decided vide judgment dated 13.09.2017.

Since, the case has already been decided by the learned trial Court, nothing survive to be adjudicated. Signature Not VerifiedAccordingly the present petition is dismissed as rendered infructuous. Signed by: KAFEEL AHMED ANSARI Signing time: 12-01-2023 18:13:22

(RAJENDRA KUMAR (VERMA)) JUDGE kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 12-01-2023 18:13:22