Citation : 2023 Latest Caselaw 525 MP
Judgement Date : 9 January, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1279 of 2002
(MOHANLAL BURMAN Vs THE STATE OF M.P.)
Dated : 09-01-2023
Shri S.K. Tiwari - Advocate for the applicant.
Shri K.K. Verma - Panel Lawyer for the respondent/State.
On perusal of record, it reveals that the dispute involved in this matter may be resolved with the aid of mediator.
Principal District and Sessions Judge, Umaria is directed to appoint a
Mediator placed at Umaria.
Registry is directed to send a copy of impugned judgment and other relevant documents to Principal District and Sessions Judge, Umaria.
List the matter alongwith Mediation report.
(RAJENDRA KUMAR (VERMA)) JUDGE
Amitabh
Signature Not Verified Signed by: AMITABH RANJAN Signing time: 11-01-2023 10:41:23
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