Union Of India vs Smt. Usha Sahu
2023 Latest Caselaw 454 MP

                                                              1
                            IN     THE       HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA
                                                ON THE 9 th OF JANUARY, 2023
                                                MISC. APPEAL No. 1588 of 2017

                           BETWEEN:-
                           UNION OF INDIA THROUGH GENERAL MANGER, WEST
                           CENTRAL RAILWAY, JABALPUR (MADHYA PRADESH)

                                                                                      .....APPELLANT
                           BY SHRI RAHUL JAIN - ADVOCATE)

                           AND
                           1.    SMT. USHA SAHU W/O LATE KAMLESH SAHU R/O
                                 DHOPKHARA, POST MANDWA, P.S. GOVINDGARH,
                                 REWA (MADHYA PRADESH)

                           2.    SMT   DURGHATEEYA    SAHU   W/O   LATE
                                 RAMAKSHAY SAHU R/O DHOPKHARA, POST
                                 MANDWA, P.S. GOVINDGARH, REWA (MADHYA
                                 PRADESH)

                                                                                   .....RESPONDENTS
                           (NONE FOR THE RESPONDENTS)

                                 T h is appeal coming on for orders this day, t h e cou rt passed the

                           following:
                                                                  ORDER

The appeal under Section 23 of Railway Claims Tribunal Act, 1987 has been filed against the judgment and decree dated 10.03.2017 passed by the Railway Claims Tribunal, Bhopal Bench, District Bhopal in Case No.OA- IIu/BPL/2013/0061.

At the outset, the counsel for the appellant submitted that he has instructions to withdraw the appeal.

Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 11-01-2023 10:00:31

The appeal is, accordingly, dismissed as withdrawn.

(G.S. AHLUWALIA) JUDGE vc

Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 11-01-2023 10:00:31