Vikram Vishwavidhyalaya ... vs Higher Education Department
2023 Latest Caselaw 355 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        WP No. 20589 of 2020
                                (VIKRAM VISHWAVIDHYALAYA PENSIONER SAMAJ AND OTHERS Vs HIGHER EDUCATION
                                                        DEPARTMENT AND OTHERS)

                           Dated : 05-01-2023
                                 Shri Sunil Kumar Jain, learned Senior Advocate with Shri Nitin Phadke

                           and Shri Kushagra Jain, learned counsel for the petitioners.
                                 Shri    Valmik    Sakargayen,     learned    Govt.     Advocate     for      the
                           respondents/State.

Shri Yash Tiwari, learned counsel for the respondent No.4.

Learned Senior Counsel for the petitioners submits that case of the petitioner is squarely covered by order of this Court dated 14.10.2022 passed in W.P. No.5314/2020 (Dr. Surendra Narayan Gupta V/s. State of M.P. and Others).

Learned counsel for the respondent/State prays for a short time to examine the matter in light of the aforesaid judgment and to file reply, if any.

List the matter in the week commencing 23rd January, 2023.

(PRANAY VERMA) JUDGE

ns

Signature Not Verified Signed by: NEERAJ SARVATE Signing time: 05-01-2023 18:35:03