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Victim A vs The State Of Madhya Pradesh
2023 Latest Caselaw 349 MP

Citation : 2023 Latest Caselaw 349 MP
Judgement Date : 5 January, 2023

Madhya Pradesh High Court
Victim A vs The State Of Madhya Pradesh on 5 January, 2023
Author: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 59807 of 2022 (VICTIM A Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 05-01-2023 Shri Anil Khare - Senior Advocate with Shri Priyank Agrawal -

Advocate for applicant.

Shri C.S. Parmar - Government Advocate for State.

Learned Senior Advocate appearing for the applicant prays for short time to place judgment of Apex Court before this Court.

List the matter on 12.01.2023 for consideration.

(VISHAL DHAGAT) JUDGE

vkt

Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 1/6/2023 1:10:43 PM

 
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