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Sumit Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 1426 MP

Citation : 2023 Latest Caselaw 1426 MP
Judgement Date : 24 January, 2023

Madhya Pradesh High Court
Sumit Mishra vs The State Of Madhya Pradesh on 24 January, 2023
Author: Rajendra Kumar (Verma)
                                                        1
                                 IN THE HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                CRA No. 12295 of 2022
                                        (SUMIT MISHRA Vs THE STATE OF MADHYA PRADESH)

               Dated : 24-01-2023
                           Shri Manish Datt- Senior Advocate with S h ri Siddharth Sharma-

               Advocate for appellant.
                           Shri C.M Tiwari - Advocate for respondent/ State.

With the consent of parties, the matter is heard finally. Reserved for Judgment.

(RAJENDRA KUMAR (VERMA)) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 30-01-2023 15:30:53

 
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