Smt.Surekha And Ors. vs Ganeshwar
2023 Latest Caselaw 108 MP

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     CRR No. 535 of 2003
                                           (SMT.SUREKHA AND ORS. AND OTHERS Vs GANESHWAR)

                         Dated : 02-01-2023
                               None for the applicants.

                               None for the respondent.

On perusal of record, the dispute involved in this matter may be resolved with the aid of mediator.

Principal District and Sessions Judge, Burhanpur is directed to appoint a

Mediator placed at Burhanpur.

Registry is directed to send a copy of impugned judgment and other relevant documents to Principal District and Sessions Judge, Burhanpur.

List with Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

vai

Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 1/3/2023 5:57:29 PM