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Jarina Begam(Dead) Through Legal ... vs Shyam Singh
2023 Latest Caselaw 3199 MP

Citation : 2023 Latest Caselaw 3199 MP
Judgement Date : 21 February, 2023

Madhya Pradesh High Court
Jarina Begam(Dead) Through Legal ... vs Shyam Singh on 21 February, 2023
Author: Gurpal Singh Ahluwalia
                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        MA No. 450 of 2014
                          (JARINA BEGAM(DEAD) THROUGH LEGAL REPRESENTATIVE DR. SHABBIR ALI AND OTHERS Vs SHYAM
                                                          SINGH AND OTHERS)

                          Dated : 21-02-2023
                                 Shri Prem Narayan Verma - Advocate for appellants No.2 & 3.

                                 None for the respondents

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

shubhankar

Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 22-Feb-23 9:57:16 AM

 
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