Icici Lombard General Insurance ... vs Smt. Sunita Thakur
2023 Latest Caselaw 3192 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         MA No. 50 of 2014
                                (ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs SMT. SUNITA THAKUR AND OTHERS)

                          Dated : 21-02-2023
                                 Shri Aditya Narayan Sharma - Advocate for the appellant.

                                 Shri Rahul Singh Choudhary - Advocate for respondent No.6.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

shubhankar

Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 22-Feb-23 9:57:16 AM