Dilip Buildcon Limited vs Madhya Pradesh Madhya Kshetra ...
2023 Latest Caselaw 2982 MP

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         WP No. 19103 of 2022
                               (DILIP BUILDCON LIMITED Vs MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY
                                                                LTD. AND OTHERS)

                          Dated : 17-02-2023
                                   Shri Siddhant Kochar, learned counsel for petitioner.

                                   Shri Bhavil Pandey, learned counsel for respondents.

Counsel appearing for respondents prays for short time to go through judgments which are filed by petitioner and make a statement, whether petition is covered by said judgments or not.

List this matter after two weeks. Interim order to continue till next date.

(VISHAL DHAGAT) JUDGE

nd

Signature Not Verified Signed by: NEETI TIWARI Signing time: 2/20/2023 2:18:07 PM