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Narendra Kumar Kesharwani vs Kailash Chand Jain
2023 Latest Caselaw 2829 MP

Citation : 2023 Latest Caselaw 2829 MP
Judgement Date : 15 February, 2023

Madhya Pradesh High Court
Narendra Kumar Kesharwani vs Kailash Chand Jain on 15 February, 2023
Author: Gurpal Singh Ahluwalia
                                                               1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         FA No. 199 of 2010
                                            (NARENDRA KUMAR KESHARWANI Vs KAILASH CHAND JAIN)

                           Dated : 15-02-2023
                                   Shri Ravish Agrawal - Senior Advocate with Shri S.D.Mishra -

                           Advocate for the appellant.
                                   Shri Akshay Pawar and Ms.Shweta Yadav - Advocates for the
                           respondent.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 15-Feb-23 6:37:53 PM

 
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