Uma Shanker @ Mukesh Gupta vs The State Of Madhya Pradesh
2023 Latest Caselaw 2670 MP

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 1989 of 2012
                                      (UMA SHANKER @ MUKESH GUPTA Vs THE STATE OF MADHYA PRADESH)

                         Dated : 13-02-2023
                                 Shri Vinit Mishra - Advocate for the appellant.

                                 Shri Ajay Shukla - Government Advocate for the respondent/State.

Learned counsel for the parties argued the matter finally. Arguments were heard at length. Reserved for judgment.

                            (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                               JUDGE                                              JUDGE

                         manju

Signature Not Verified Signed by: MANJU Signing time:

2/14/2023 2:41:53 PM