Aftab Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 2534 MP

                                  1
 IN     THE      HIGH COURT OF MADHYA PRADESH
                       AT GWALIOR
                BEFORE NATIONAL LOK ADALAT
              HON'BLE SHRI JUSTICE ROHIT ARYA
                              &
            SHRI J.D. SURYAVANSI, SENIOR ADVOCATE
                   ON THE 11 th OF FEBRUARY, 2023
       MISCELLANEOUS CRIMINAL CASE No. 12420 of 2015

BETWEEN:-
1.    AFTAB KHAN S/O SHRI NASHEEM KHAN, AGED
      ABOUT 31 YEARS, OCCUPATION: PRIVATE WORK
      PENSIONER MOHALLA (MADHYA PRADESH)

2.    NASEEB KHAN S/O ASRAR KHAN, AGED ABOUT 52
      Y E A R S , OCCUPATION: PVT.JOB PENSIONER
      MOHALLA GUNA (MADHYA PRADESH)


                                                      .....APPLICANTS

(BY SHRI J.P. KUSHWAH - ADVOCATE )

AND
1.    THE STATE OF MADHYA PRADESH INCHARGE
      POLICE STATION CANT (MADHYA PRADESH)

2.    SAMEEN BANO W/O AVARAR DONGAPURA CANT
      GUNA (MADHYA PRADESH)

                                                            .....RESPONDENTS
(BY MS. PADAMSHRI AGARWAL - PANEL LAWYER )

      This application coming on for conciliation this day, the Bench passed
the following:
                                   ORDER

This petition under Section 482 r/w 483 of Cr.P.C. for quashing of FIR in connection with Crime No.403/2015 registered at police station Cantt District Guna (M.P.) for the offence punishable under Sections 451, 294, 323, 336, 406,

506-B and 34 of the IPC.

As per the status report/office report, the impugned proceedings (trial) stands concluded and acquittal has been recorded vide judgment dated 26/07/2022 by the JMFC, Guna (M.P.) in RCT.No. 2403501/2016.

In view of the aforesaid, nothing survives in this petition to address upon and the same is hereby dismissed having been rendered infructuous.

   (ROHIT ARYA)                                              (J.D. SURYAVANSI )
      MEMBER                                                     MEMBER
Prachi


    PRACHI MISHRA
    2023.02.17
    11:16:17 +05'30'